ARIJIT BANERJEE, SUPRATIM BHATTACHARYA

79 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• BURN STANDARD CO.LTD. & ANR v. TARUN KUMAR CHAKRABORTY — Calcutta High Court (2025-12-19)
• SWAPAN KUMAR MONTRY v. SABITRI MONDAL — Calcutta High Court (2025-12-19)
• ADARSH JHUNJHUNWALA v. STATE BANK OF INDIA AND ANR — Calcutta High Court (2025-12-19)
• PANKAJ KR. AGARWAL v. UNION OF INDIA — Calcutta High Court (2025-12-19)
• STATE OF W.B & ORS v. PRABHAKAR DE — Calcutta High Court (2025-12-19)
• STATE OF W.B. & ORS v. DURLAV CHAND ROY — Calcutta High Court (2025-12-19)
• SK. MOZAMMEL @ MOZAM v. NATIONAL INSURANCE CO. LTD. — Calcutta High Court (2025-12-19)
• RAJA KHONDEKAR v. C.S. ROY — Calcutta High Court (2025-12-19)
• REVENUE OFFICER,GOALPHOKHAR-1 & ORS v. SAUKAT ALI — Calcutta High Court (2025-12-19)
• K.TAKUR & ANR v. THE STATE OF W.B. — Calcutta High Court (2025-12-19)