LexARIJIT BANERJEE, SUBHENDU SAMANTA
131 recorded High Court judgment(s) · 2011–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 131 |
Disposal nature
| DISMISSED FOR DEFAULT | 72 |
| DISPOSED | 22 |
| ALLOWED | 17 |
| DISMISSED | 6 |
| DISMISSED AS NOT PRESSED | 6 |
| REJECTED | 6 |
| DISMISSED FOR NON PROSECUTION | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- OSMAN GANI @ OSMAN SK @ SEKH OSMAN GANI v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- MANIRUL ALI LASKAR @ GOTAI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-25)
- PAPPU YADAV v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- AZGAR HOSSAIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- ATARUL SK. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- ALOKA PAUL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- UTTAM SINGH AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- AVIJIT BAIRAGI AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- AVIJIT BAIRAGI AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)
- MD. SARIF @ AKASH @ BHUPO v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-25)