ARIJIT BANERJEE, RAI CHATTOPADHYAY

344 recorded High Court judgment(s) · 2014–2026

Courts

Disposal nature

Recent judgments

• M/S. THE GRAND ENGINEERING CONSULTANCY AND ANR v. M/S.JRA INFRATECH — Calcutta High Court (2026-04-17)
• KAMAL KUMAR AGARWAL AND ORS v. RAJARSHI MITRA MANAGING DIRECTOR WBHIDCL AND ORS — Calcutta High Court (2026-04-17)
• AVIJIT SUR v. KASTURI CHOWDHURY THE CHAIRPERSON SOUTH DUM DUM MUNICIPALITY — Calcutta High Court (2026-04-17)
• M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD v. SUJAN SEIKH — Calcutta High Court (2026-01-21)
• PANKAJ PLASTIC INDUSTRIES PRIVATE LIMITED v. ANITA ANU — Calcutta High Court (2025-09-24)
• STEEL AUTHORITY OF INDIA LTD. v. M/S SMS INDIA PVT. LTD. — Calcutta High Court (2025-09-24)
• STEEL AUTHORITY OF INDIA LTD. v. M/S SMS INDIA PVT. LTD. — Calcutta High Court (2025-09-24)
• MODERN CONSTRUCTION, PARTNERSHIP FIRM v. HOWRAH MUICIPAL CRPORATION AND ORS — Calcutta High Court (2025-09-17)
• MODERN CONSTRUCTION , A PARTNERSHIP FIRM v. DHAVAL JAIN — Calcutta High Court (2025-09-17)
• MOLINA DEY v. RUNA KUNDU — Calcutta High Court (2025-08-20)