ARIJIT BANERJEE, PRASENJIT BISWAS

533 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• THE HONBLE COURT ON ITS OWN MOTION v. KARIM SEKH — Calcutta High Court (2026-05-19)
• DR RANBEER BOSE AND ANR v. ANITA DAS AND ORS — Calcutta High Court (2025-09-19)
• NAVIN KUMAR @ NAVIN MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-11)
• ALI AKBAR MONDAL @ GUNDA v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• PANDU SOREN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• MINARUL SK v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• PRADYUT CHOWDHURY v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• BISHAL KUMAR VERMA v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• RAJA MUDI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
• AMANUR RAHAMAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-10)