ARIJIT BANERJEE, PARTHA SARATHI SEN

404 recorded High Court judgment(s) · 2018–2026

Courts

Calcutta High Court

404

ALLOWED	213
REJECTED	112
DISPOSED	29
DISMISSED AS NOT PRESSED	28
DISMISSED	10
DISMISSED AS WITHDRAWN	9
DISMISSED AS REJECTED	2
DISMISSED FOR NON PROSECUTION	1

ABU TAHER MONDAL & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-18)
PULIN BIHARI GIRI v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-18)
ALL B.ED DEGREE HOLDERS WELFARE ASS. & ORS. v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-05-18)
MD. DANISH FAROOQUI v. ELECTION COMMISSION OF INDIA AND ORS — Calcutta High Court (2026-04-28)
HEMANTA CHANDRA MONDAL & ORS. v. PARASHU RAM MONDAL — Calcutta High Court (2026-01-06)
MD. REJAUL ISLAM @ RAJU v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-12-24)
SAMIM HASSAN MOLLA @ HABU @ BABU v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2024-12-24)
XXXX v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-12-24)
NAJBUL HALSANA @ NAJBUL RAHAMAN HALSANA @ NAJMUL RAHAMAN HALSANA v. STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2024-12-24)
ABDUL OHAD SK @ ABDUL AHID SK v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-12-24)