ARIJIT BANERJEE, KAUSIK CHANDA

582 recorded High Court judgment(s) · 2014–2026

Courts

Calcutta High Court

582

DISPOSED	261
DISMISSED FOR DEFAULT	193
DISMISSED	113
DISMISSED AS NOT PRESSED	8
DISMISSED FOR NON PROSECUTION	5
DISMISSED AS WITHDRAWN	2

SHAGUFFTA IASMIN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-18)
MD ZIAUR RAHAMN MOLLA v. PAPPU MOLLA & ORS — Calcutta High Court (2026-03-20)
DUKHOHARAN GOSWAMI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-08-08)
CHANDANA BANERJEE v. UTTARPARA KOTRUNG MUNICIPALITY AND ORS. — Calcutta High Court (2025-08-08)
ANGURA MULLICK (REHMAN) v. MASUM ALI MULLICK AND ORS — Calcutta High Court (2025-07-18)
GOLAM RASHID v. BINOD KUMAR IAS, MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2025-07-18)
THE CALCUTTA MUNICIPAL CORPORATION & ORS v. THE CRICKET ASSOCIATION OF BENGAL & ORS — Calcutta High Court (2025-06-19)
RAMESHWAR PROPERTIES PRIVATE LIMITED v. BINOD KUMAR , MUNICIPAL COMMISSIONER , KMC — Calcutta High Court (2025-03-05)
KOLKATA MUNICIPAL CORPORATION & ANR. v. GRASIM INDUSTRIES LIMITED & ORS. — Calcutta High Court (2024-07-05)
STATE OF WEST BENGAL AND ORS. v. UTPAL MONDAL AND ORS — Calcutta High Court (2024-04-16)