ARIJIT BANERJEE, GAURANG KANTH

61 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• STATE OF WEST BENGAL AND ORS v. REBEKA KHATUN MOLLA ALIAS REBEKA MOLLA AND ORS — Calcutta High Court (2024-11-06)
• NAJIBUR RAHAMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• UJJAL MANDAL @ UJJWAL MANDAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-06-19)
• ABDUL GOFUR BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• SK. ALTAB v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• RONI SK. v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• ALAMGIR MONDAL @ ALAM v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• SUBHO HALDER ALIAS SUBHO HOWLADER v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• MD KAUNAIN REJA v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• BISWAJIT SARKAR @ BISWARUP v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-06-19)