ARIJIT BANERJEE

686 recorded High Court judgment(s) · 2003–2026

Courts

Disposal nature

Recent judgments

• MITTAL TECHNOPACK PVT LTD AND ANR v. MR. SRISTIRAJ AMBASTHA AND ANR. — Calcutta High Court (2026-05-15)
• SEIKH ABUL v. SABUJ BARAN SARKAR AND ORS — Calcutta High Court (2026-05-08)
• SUKDEV BERA v. LAKSHMANA PERUMAL R AND ANR — Calcutta High Court (2026-05-08)
• ISTAHAQUE AHMED & ORS v. RABINDRANATH MONDAL & ANR — Calcutta High Court (2026-05-08)
• SEIKH ABUL KASHEM v. THE DIRECTOR OF BENGAL LAND & LAND REFORMS & ORS — Calcutta High Court (2026-05-08)
• MD YEONNUS ALI v. SABUJ BARAN SARKAR AND ORS — Calcutta High Court (2026-05-08)
• AFSARUL HOQUE v. RABINDRA NATH MONDAL & ANR — Calcutta High Court (2026-05-08)
• OHAB MONDAL v. MITALI DUTTA — Calcutta High Court (2026-05-08)
• AMIT KR BHAGAT & ORS v. Narayan Sarkar And Anr — Calcutta High Court (2026-04-10)
• SANDIP KARMAKAR v. PURABI BISWAS DEY — Calcutta High Court (2026-04-10)