LexARIJIT BANERJEE, BIVAS PATTANAYAK
663 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 663 |
Disposal nature
| ALLOWED | 265 |
| DISMISSED | 212 |
| DISPOSED | 78 |
| DISMISSED AS NOT PRESSED | 67 |
| DISMISSED FOR NON PROSECUTION | 17 |
| REJECTED | 8 |
| PARTLY ALLOWED | 6 |
| DISMISSED FOR DEFAULT | 5 |
Recent judgments
- AMIT MONDAL v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-08-27)
- IRSHAD ASHRAF ANSARI @ IRSHAD ASHRAF v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- SAJAHAN MOLLA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- BASANTA MAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- TRIBHUBAN DEY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- BISWANATH GHOSH v. CENTRAL BUREAU OF INVESTIGATION — Calcutta High Court (2024-08-27)
- NAJMUNA KHATUN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- ENTALJUL ISLAM @ INTAJUL ISLAM @ LALTU v. CENTRAL BUREAU OF INVESTIGATION — Calcutta High Court (2024-08-27)
- SUJAT ALI SK v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)
- DULAL SHIL @ DULAL KANTI SHIL AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-27)