ARIJIT BANERJEE, BISWAROOP CHOWDHURY
172 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 172 |
Disposal nature
| ALLOWED | 92 |
| REJECTED | 22 |
| DISPOSED | 17 |
| DISMISSED AS NOT PRESSED | 15 |
| DISMISSED | 14 |
| PARTLY ALLOWED | 11 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SUBARNA JANA v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-16)
- CESC LIMITED v. ASHOKA MANUFACTURING LIMITED & ORS. — Calcutta High Court (2026-04-16)
- CHITTARANJAN NAYAEK v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-04-16)
- AMIYA KUMAR PATSA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-04-16)
- SOMA HAZARI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-04-16)
- RATAN DOLUI@DOLAI AND ANOTHER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-08-27)
- THE BANK OF BARODA AND ORS v. ANKUR SAHA AND ORS — Calcutta High Court (2025-07-07)
- SEKHAR SARKAR v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-07-07)
- NABANITA MALAKAR v. INDIAN OIL CORPORATION LIMITED AND ORS — Calcutta High Court (2025-04-25)
- ZOMANGAIH@ZOHMANGAIHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-25)
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