LexARIJIT BANERJEE, ARINDAM MUKHERJEE
26 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 26 |
Disposal nature
| DISPOSED | 18 |
| DISMISSED | 6 |
| DISMISSED FOR NON PROSECUTION | 1 |
| DISPOSED AS NOT PRESSED | 1 |
Recent judgments
- SK. SAHABUDDIN @ HABLU v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- COMMISSIONER OF INCOME TAX (IT & TP),KOLKATA v. M/S. DONGFANG ELECTRIC CORPORATION — Calcutta High Court (2021-07-09)
- SHIBRAM KUMAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- ANSARUL ALAM v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- COMMISSIONER OF INCOME TAX (IT & TP), KOLKATA v. M/S. DONGFANG ELECTRIC CORPORATION — Calcutta High Court (2021-07-09)
- DILIP SARKAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- MOTIBUL MONDAL@MATIBUL MONDAL@MOTI v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- RAMKRISHNA GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)
- COMMISSIONER OF INCOME TAX (IT & TP) v. M/S. DONGFANG ELECTRIC CORPORATION — Calcutta High Court (2021-07-09)
- ABU TAHER MANDAL @ SENTU v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-09)