LexARIJIT BANERJEE, APURBA SINHA RAY
4,992 recorded High Court judgment(s) · 2007–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 4992 |
Disposal nature
| DISMISSED | 1519 |
| ALLOWED | 1266 |
| REJECTED | 883 |
| DISPOSED | 763 |
| DISMISSED AS NOT PRESSED | 281 |
| DISMISSED FOR DEFAULT | 207 |
| DISMISSED AS WITHDRAWN | 43 |
| PARTLY ALLOWED | 15 |
Recent judgments
- RAMKALI PRASAD v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- SAMAPTI DANDAPAT v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-05-22)
- SUJIT SAHA v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-22)
- ARINDAM NAG v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- JAYASHREE MAITRA (DAS) v. WBSEDCL & ORS. — Calcutta High Court (2026-05-22)
- PRATAP DIGAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-22)
- BISWANATH DATTA v. KOLKATA PORT TRUST & ORS — Calcutta High Court (2026-05-22)
- SRI SRIHARI CHARAN PATRA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- RAJU DAS v. BIDYUT KUMAR SARDAR — Calcutta High Court (2026-05-21)
- DEBASISH ROY v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-21)