ARIJIT BANERJEE, ANIRUDDHA ROY

139 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• ROSHAN CHOWDHURY @ ROSHAN CHAUDHURY v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-03-01)
• RAFIK RAHAMAN@ BHUTTU v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-03-01)
• SANJAY KUMAR v. The State of West Bengal — Calcutta High Court (2022-02-09)
• DECHAY TSHERING BHUTIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-31)
• RAKESH RAI AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• MONOJ KR. SINGH @ MANOJ KUMAR SINGH @ MANOJ SINGH v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• ASHIS DHAR@GHATA v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• BISHNU BARMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• RAJESH CHHETRI v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• BIPLOB PARAMANIK@BIPLAB PRAMANIK v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)