ARIJIT BANERJEE, AJAY KUMAR GUPTA

108 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• BHAGAWATI PRASAD HIMMATSINGKA & ANR v. INCOME TAX OFFICER,WARD 3(6),CALCUTTA — Calcutta High Court (2025-12-17)
• RAJ KR. SUNDAR & ORS v. U.O.I — Calcutta High Court (2025-12-17)
• JITENDRA NATH BISWAS v. O.N.G.C — Calcutta High Court (2025-12-17)
• MD. NURUL AZIM v. STATE OF W.B. — Calcutta High Court (2025-12-17)
• MST. BADRUN NESSA v. THE DIRECTOR OF MARINE DEPARTMENT — Calcutta High Court (2025-12-17)
• STATE OF W.B. v. NIRANJAN DEBNATH — Calcutta High Court (2025-12-17)
• AJIT KR.BISUI v. STATE OF W.BENGAL — Calcutta High Court (2025-12-17)
• ABDUL OUDUD v. STATE OF W.B. — Calcutta High Court (2025-12-17)
• MOHAN CHANDRA JASH v. BLOCK LAND & LAND REFORMS OFFICER — Calcutta High Court (2025-12-17)
• MD. SAIFUDDIN v. THE DISTRICT INSPECTOR OF SCHOOLS — Calcutta High Court (2025-12-17)