ARIF S. DOCTOR,NATIONAL LOK ADALAT

29 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• THE NEW INDIA ASSURANCE COMPANY LTD v. SMT.RAJWANT KAUR WD/O BALDEV SINGH... — Bombay High Court (2023-09-09)
• THE NEW INDIA ASSURANCE CO. LTD. v. MS. AVANIK NARENDRA SAMPAT AND ANR. — Bombay High Court (2023-09-09)
• THE NEW INDIA INSURANCE COMPANY LTD v. VAISHALI VINAYAK SAWANT AND ORS — Bombay High Court (2023-09-09)
• ANANDA GOVIND DONGRE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-09-09)
• THE NEW INDIA ASSURANCE CO. LTD. v. SHRI. SURESH SHANKAR NAIK AND ORS. — Bombay High Court (2023-09-09)
• BOBBY S. ANAND v. SANJAY DINANATH CHATURVEDI AND ARN — Bombay High Court (2023-09-09)
• THE NEW INDIA ASSURANCE CO. LTD. v. SHRI. SURESH SHANKAR NAIK AND ORS. — Bombay High Court (2023-09-09)
• MAHADEO RAMCHANDRA MOHITE v. SANJAY YADAV KADU AND ANR — Bombay High Court (2023-09-09)
• THE NEW INDIA INSURANCE COMPANY LTD v. VAISHALI VINAYAK SAWANT AND ORS — Bombay High Court (2023-09-09)
• THE DIVISIONAL MANAGER, THE NEW INDIA INDIA ASSURANCE CO. LTD., v. MR. MANAKDAS RAMDAS VAISHNAV AND ORS. — Bombay High Court (2023-09-09)