LexARIF S. DOCTOR
598 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 598 |
Disposal nature
| Disposed Off | 351 |
| DISPOSED OFF | 94 |
| Dismissed | 45 |
| DISMISSED | 34 |
| Allowed To be withdrawn | 17 |
| Dismissed as Withdrawn | 15 |
| Allowed | 12 |
| ABSOLUTE | 12 |
Recent judgments
- SANTOSH SURESH PATIL v. THE STATE OF MAHARASHTRA THR. ITS SECRETARY REVENUE AND FOREST DEPARTMENT AND ORS — Bombay High Court (2025-02-17)
- VIJAYRAJ MANOHAR DONGARE AND ANR v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND ORS — Bombay High Court (2025-02-17)
- GRAMPANCHAYAT SAROLE v. KAKASAHEB VITTHAL KHANDARE AND ORS — Bombay High Court (2025-02-17)
- KAKASAHEB VITTHAL KHANDARE AND ORS v. THE STATE OF MAHARASHTRA THR. ITS SECRETARY AND ORS — Bombay High Court (2025-02-17)
- SOMESH NAGNATH KSHIRSAGAR AND ORS v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND ORS — Bombay High Court (2025-02-17)
- STEPHAL GRAM PANCHAYAT THR ITS SARPANCH AND ORS v. THE STATE OF MAHARASHTRA THR THE ITS SECRETARY AND ORS — Bombay High Court (2025-02-17)
- ASHOK DATTATRAY BHOSALE AND ORS v. STATE OF MAHARASHTRA THR. SECRETARY REVENUE AND FOREST DEPARTMETN AND ORS — Bombay High Court (2025-02-17)
- RAVINDRA CHAGAN MORE AND ORS v. SHTEPHAL GRAM PANCHAYAT THR ITS SARPANCH AND ORS — Bombay High Court (2025-02-17)
- SHASHIKANT BHANUDAS WAGAJ AND ORS v. VIJAYRAJ MANOHAR DONGARE AND ORS — Bombay High Court (2025-02-17)
- GRAMPANCHAYAT BITLE AND ORS v. THE MOHOL BAR ASSOCIATION THR ITS PRESIDENT — Bombay High Court (2025-02-17)