ARCHANA PURI,LOK ADALAT BENCH - 2

62 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• CHANDER DEV v. SHER SINGH & ORS — Punjab & Haryana High Court (2019-01-11)
• INDER PAL CHOPRA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-12-13)
• ANKUSH JANGHU v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2018-12-07)
• LAL SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-12-07)
• PRINCE AND ANOTHER v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2018-12-07)
• DEEPAK AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2018-12-07)
• SHIMBU (SARPANCH GRAM PANCHAYAT MARI MEGHA) v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-12-03)
• GRAM PANCHAYAT BHAGWANPURA DISTT TARN TARAN v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-12-03)
• MANJIT KAUR AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-12-03)
• GRAM PANCHAYAT ALGON KALAN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-03)