ARCHANA PURI
6,249 recorded High Court judgment(s) · 2015–2026
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| Punjab & Haryana High Court | 6249 |
Disposal nature
| DISMISSED | 3479 |
| ALLOWED | 2138 |
| DISPOSED OF | 632 |
Recent judgments
- SARITA MITTAL AND ANOTHER v. NIRUPAMA KISHORE AND ANOTHER — Punjab & Haryana High Court (2026-05-21)
- HAMIR KAUR v. JOGINDER SINGH — Punjab & Haryana High Court (2026-05-11)
- RUKSEENA AND OTHERS v. DAUD AND OTHERS — Punjab & Haryana High Court (2026-05-11)
- HAMIR KAUR v. JOGINDER SINGH — Punjab & Haryana High Court (2026-05-11)
- ANJALI v. DHARMINDER KUMAR — Punjab & Haryana High Court (2026-05-11)
- ANJALI v. PARVEEN — Punjab & Haryana High Court (2026-05-11)
- SURBHI GILHOTRA v. PARTEEK GILHOTRA — Punjab & Haryana High Court (2026-05-11)
- SUKHPREET SINGH AND ANR v. SONALI GIRI IAS AND OTHERS — Punjab & Haryana High Court (2026-05-11)
- KALI v. VIVEK YADAV AND OTHERS — Punjab & Haryana High Court (2026-05-11)
- SMT RITU v. ROHIT DAHIYA — Punjab & Haryana High Court (2026-05-08)
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