ARAVIND KUMAR,VINEET SARAN

50 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• THE O.S.C. EDUCATIONAL SOCIETY(R) v. EMMANUEL LALITH KUMAR — Karnataka High Court (2015-10-16)
• THE COMMISSIONER OF INCOME-TAX v. M/S HEWLETT PACKARD — Karnataka High Court (2015-08-14)
• THE COMMISSIONER OF INCOME TAX, CIT(A) v. M/S HEWLETT PACKARD GLOBALSOFT PVT LTD — Karnataka High Court (2015-08-14)
• SHANKARAPPA v. STATE OF KARNATAKA — Karnataka High Court (2015-07-30)
• SMT. ANANTHAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-07-30)
• S ERANNA v. STATE OF KARNATAKA — Karnataka High Court (2015-07-30)
• THE COMMISSIONER OF CENTRAL EXCISE v. M/S UNIVERSAL POWER TRANSFORMERS PVT LTD — Karnataka High Court (2015-07-30)
• M/S VOLTAS LTD v. THE COMMISSIONER OF LABOUR — Karnataka High Court (2015-07-30)
• SYNERGY IMAGES PRIVATE LIMITED v. M/S. S.S.V. ENGINEERS — Karnataka High Court (2015-07-29)
• COMMISSIONER OF INCOME TAX-III v. M/S MPHASIS SOFTWARE AND SERVICES — Karnataka High Court (2015-07-29)