ARAVIND KUMAR,VIKRAMAJIT SEN (CJ)

165 recorded High Court judgment(s) · 2012–2012

Courts

Karnataka High Court

165

DISMISSED	101
DISPOSED	35
ALLOWED	22
REJECTED	2
ALLOWED AND REMANDED	2
Partly Allowed	2
Dismissed for Non-Prosecution	1

LOCHAMESH B HUGAR v. UNION OF INDIA — Karnataka High Court (2012-11-09)
K N SAKRAPPA v. KARNATAKA STATE FINANCIAL CORPORATION — Karnataka High Court (2012-10-19)
SRI JOGHADE VEERASHAPPA v. STATE OF KARNATAKA — Karnataka High Court (2012-09-18)
SRI PUTTAMAHADEVAPPA SINCE DEAD BY LRS v. THE ASSISTANT COMMISSIONSER — Karnataka High Court (2012-08-25)
SRI P VENKATESHWARA RAO v. UNION OF INDIA — Karnataka High Court (2012-08-25)
STATE OF KARNATAKA v. SMT A MARY PHILOMENA W/O SUNDAR RAJ — Karnataka High Court (2012-08-25)
THE UNIVERSTIY OF AGRICULTURAL SCIENCES v. STATE OF KARNATAKA — Karnataka High Court (2012-08-25)
KUM VEENA MANOHAR G v. THE EXECUTIVE DIRECTOR — Karnataka High Court (2012-08-25)
YADAGANAHALLI WATER CONSUMERS CO OP SOCIETY LTD v. STATE OF KARNATAKA — Karnataka High Court (2012-08-25)
THE CHIEF TRAFFIC MANAGER v. SRI N KRISHNE GOWDA S/O NARAYANAPPA — Karnataka High Court (2012-08-25)