LexARAVIND KUMAR,SURAJ GOVINDARAJ
235 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 235 |
Disposal nature
| DISMISSED | 150 |
| DROPPED | 65 |
| DISPOSED | 11 |
| Partly Allowed | 5 |
| REJECTED | 3 |
| ALLOWED | 1 |
Recent judgments
- MOHAMED TANVEER v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-05)
- SRI DIVAKAR V v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-05)
- THE COMMISSIONER OF INCOME TAX v. M/S PRESTIGE ESTATE PROJECTS PVT LTD — Karnataka High Court (2020-05-05)
- M/S AJAY CONSTRUCTIONS v. THE NEW INDIA ASSURANCE — Karnataka High Court (2020-01-10)
- MR SAGEER AHMED v. MR N RAMAKRISHNA — Karnataka High Court (2019-12-20)
- MR. B. ABOOBACKER v. MR. NIMMAGADDA SITARAMA SOMAYAJI, — Karnataka High Court (2019-12-20)
- DERAM LOGISTIC COMPANY (INDIA) v. MR VENKATESHMURTHY — Karnataka High Court (2019-12-20)
- SHRI T R NAGARAJ v. SHRI DEVANANDAM — Karnataka High Court (2019-12-20)
- SRI. KRISHNAIAH v. SRI. ASHWATHAIAH — Karnataka High Court (2019-12-20)
- THE PR COMMISSIONER OF v. M/S KARAVALI HOUSING — Karnataka High Court (2019-12-19)