ARAVIND KUMAR,PRADEEP SINGH YERUR

605 recorded High Court judgment(s) · 2015–2021

Courts

Karnataka High Court

605

DISMISSED	226
DROPPED	147
DISPOSED	135
ALLOWED	44
Dismissed for Non-Prosecution	23
Partly Allowed	17
ALLOWED AND REMANDED	6
REJECTED	5

THE UNION OF INDIA v. KRIPLANI M — Karnataka High Court (2021-10-08)
M/S B L KASHYAP AND SONS LTD v. M/S CONVENTION HOTELS INDIA PVT LTD — Karnataka High Court (2021-10-07)
SMT ISRAWATI PAL v. THE STATION HOUSE OFFICER — Karnataka High Court (2021-10-07)
M/S SIERRA CONSTRUCTIONS PRIVATE LIMITED v. SMT PADMA MAHADEV — Karnataka High Court (2021-10-07)
SHRI HB BUDHEPPA v. STATE OF KARNATAKA — Karnataka High Court (2021-10-05)
M/S ONGC MANGALORE PETROCHEMICALS LIMITED v. TOYO ENGINEERING INDIA PRIVATE LIMITED — Karnataka High Court (2021-10-05)
SHRI MAHADEVA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-05)
SYED UMMAR FARUKH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-01)
M/S A A ENTERPRISES v. M/S TEKRONIX (INDIA) PVT LTD — Karnataka High Court (2021-09-30)
SMT MUNIYAMMA SINCE DEAD BY HER LRS v. STATE OF KARNATAKA — Karnataka High Court (2021-09-29)