ARAVIND KUMAR,P.G.M.PATIL

89 recorded High Court judgment(s) · 2018–2020

Courts

Karnataka High Court

DISMISSED	27
DROPPED	25
Partly Allowed	13
ALLOWED	11
DISPOSED	7
ALLOWED AND REMANDED	3
REJECTED	2
Dismissed for Non-Prosecution	1

DARA NATHANIEL S/O DARA PRAKASHAN v. MAHENDRA JAIN (I.A.S) — Karnataka High Court (2020-02-07)
SYED ISSAMIYA S/O LATE SYED YAKUB v. THE LAND TRIBUNAL HUMNABAD AND ORS — Karnataka High Court (2020-01-08)
BASAVARAJ I KAMATGI (HUF), v. THE INCOME TAX OFFICER — Karnataka High Court (2019-10-09)
N R GANGAVATHI HUF v. THE INCOME TAX OFFICER — Karnataka High Court (2019-10-09)
BASAVARAJ I KAMATGI (HUF) v. THE INCOME TAX OFFICER — Karnataka High Court (2019-10-09)
N.R.GANGAVATHI (HUF) v. THE INCOME TAX OFFICER — Karnataka High Court (2019-10-09)
BHURAT SUNILKUMAR (HUF) v. INCOME TAX OFFICER W-2(2) — Karnataka High Court (2019-07-30)
THE PRINCIPAL v. M/S R N SHETTY TRUST — Karnataka High Court (2019-07-19)
PR COMMISSIONER OF INCOME TAX-(E) v. M/S VISHWA BHARATI EDUCATION TRUST — Karnataka High Court (2019-07-19)
SHRI. KALIDAS AYURVEDIC MEDICAL COLLEGE v. UNION OF INDIA — Karnataka High Court (2019-07-19)