LexARAVIND KUMAR, . NIRAL R. MEHTA
152 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 152 |
Disposal nature
| 36-MCA DISPOSED OF | 105 |
| 35-ANY OTHER MODE @ ADM.STAGE | 23 |
| 28-REJECTED @ ADM.STAGE | 17 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 46-ANY OTHER MODE @ FH | 1 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1 |
| 33-CA DISPOSED OF | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
Recent judgments
- RAMESHBHAI NARANBHAI PATEL v. GOPALDAS VITHTHALDAS KANSARA — Gujarat High Court (2022-02-17)
- BALDEVBHAI BALUBHAI PATEL v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR — Gujarat High Court (2022-02-11)
- PATEL HARMANBHAI CHANDUBHAI v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AND OTHERS — Gujarat High Court (2022-02-11)
- HASMUKHBHAI MANILAL KOSAMBI v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR — Gujarat High Court (2022-02-11)
- SHANTILAL PUNJYABHAI PATEL v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR — Gujarat High Court (2022-02-11)
- VIJAYBHAI BECHARBHAI PATEL v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR — Gujarat High Court (2022-02-11)
- TAKHAJI AATAJI THAKOR v. SHAH MANISH RAJNIKANT — Gujarat High Court (2022-02-11)
- SITARAMBHAI CHHOTUBHAI PATEL v. COMPETENT AUTHORITY AND DEPUTY COLLECTOR — Gujarat High Court (2022-02-11)
- RAMESHBHAI SOMABHAI PADARIA v. DILIPKUMAR RANA COMMISSIONER OF TRIBAL DEVELOPMENT DEPARTMENT — Gujarat High Court (2022-02-11)
- PATEL RAMESHBHAI BAPUDAS v. THE COMPETENT AUTHORITY — Gujarat High Court (2022-02-11)