ARAVIND KUMAR,N.KUMAR

61 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

DISMISSED	33
DROPPED	13
ALLOWED	5
DISPOSED	3
ALLOWED AND REMANDED	3
REJECTED	2
Partly Allowed	1
Dismissed for Non-Prosecution	1

SMT. LAKSHMAMMA v. SRI. KESHAVAMURTHY — Karnataka High Court (2016-03-04)
SRI. SHIVAMALLAPPA v. SRI. T.R. SURESH — Karnataka High Court (2016-03-04)
SRI C K NAGARAJ v. SMT R USHA — Karnataka High Court (2016-03-04)
MANJUNATH v. BALAPPA HANDI GUDDA THE THASILDAR — Karnataka High Court (2016-03-04)
SRI. LAKSHMI NARAYANA v. T. M. VIJAY BHASKAR — Karnataka High Court (2016-03-03)
ESHWARAIAH v. T. SHANTHARAJU — Karnataka High Court (2016-03-03)
SMT. ERAMMA v. SMT. PARVATHI — Karnataka High Court (2016-03-03)
SRI SHABEER v. THE KARNATAKA POWER TRANSMISSION — Karnataka High Court (2016-03-03)
SRI SALEEM PASHA v. SRI KHALEEL SAB — Karnataka High Court (2016-03-02)
SRI.CHANDREGOWDA v. SECRETARY TO GOVERNMENT — Karnataka High Court (2016-03-02)