ARAVIND KUMAR, . MAUNA M. BHATT

75 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

35-ANY OTHER MODE @ ADM.STAGE	32
26-DISMISSED @ ADM.STAGE	19
27-WITHDRAWN @ ADM.STAGE	7
36-MCA DISPOSED OF	6
38-RULE ABSOLUTE/ALLOWED @ FH	6
47-DISPOSAL IN ANY OTHER MODE FH	2
33-CA DISPOSED OF	1
37-DISMISSED FOR DEFAULT @ ADMISSION	1

RAJPUT AJAYKUMAR SADANBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
D C I T - BARODA v. RUBAMIN LIMITED — Gujarat High Court (2022-06-24)
RAMESHBHAI ATMARAM GAJJAR v. STATE OF GUJARAT, SANDEEPBHAI B. VASAVA, SECRETARY — Gujarat High Court (2022-06-24)
BABUBHAI KALIDAS PRAJAPTI v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
ADVENT ENVIROCARE TECHNOLOGY PVT. LTD. v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL, GUJARAT — Gujarat High Court (2022-06-23)
JAYSWAL NARESHKUMAR RAMANLAL v. Y M SHUKLA, CHARITY COMMISSIONER, GUJARAT STATE — Gujarat High Court (2022-06-23)
SUN OUTDOORS v. VADODARA MUNICIPAL CORPORATION — Gujarat High Court (2022-06-23)
ADVENTENVIROCARE TECHNOLOGY PVT. LTD. v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL, GUJARAT — Gujarat High Court (2022-06-23)
UNION OF INDIA v. GAURANG BALVANTLAL SHAH S/O BALVANTLAL SHAH — Gujarat High Court (2022-06-23)
ADVENT ENVICARE TECHNOLOGY PVT. LTD. v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL, GUJARAT — Gujarat High Court (2022-06-23)