LexARAVIND KUMAR, . HEMANT M. PRACHCHHAK
66 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 66 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 27 |
| 26-DISMISSED @ ADM.STAGE | 15 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 6 |
| 27-WITHDRAWN @ ADM.STAGE | 6 |
| 44-PARTLY ALLOWED @ FH | 4 |
| 36-MCA DISPOSED OF | 2 |
| 28-REJECTED @ ADM.STAGE | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- STATE OF GUJARAT v. DECD GULABBHAI GHELABHAI BHAVSAR THROUGH HIS LEGAL HEIRS SURESHBHAI GULABBHAI BHAVSAR — Gujarat High Court (2022-01-21)
- VARSHABEN NARANBHAI DANTANI v. JITENDRA TARACHAND AGRAWAL — Gujarat High Court (2022-01-18)
- VARSHABEN NARANBHAI DANTANI v. YAMUNADUTT CHIMANLAL (AMILAL) AGRAWAL — Gujarat High Court (2022-01-18)
- VARSHABEN NARANBHAI DANTANI v. RADHESHYAM TARACHAND AGRAWAL — Gujarat High Court (2022-01-18)
- VARSHABEN NARANBHAI DANTANI v. JITENDRA TARACHAND AGARWAL — Gujarat High Court (2022-01-18)
- VARSHABEN NARANBHAI DANTANI v. KAILASH TARACHAND AGRAWAL — Gujarat High Court (2022-01-18)
- STATE OF GUJARAT v. BHARATKUMAR BHIKHALAL SORATIA — Gujarat High Court (2021-11-23)
- OSWAL INFRASTRUCTURE LTD BY AND THRU ACCOUNT MANAGER DINESH G PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-11-23)
- PATEL SAVITABEN SOMABHAI v. STATE OF GUJARAT — Gujarat High Court (2021-11-23)
- PATEL KACHRABHAI PRAHLADBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-11-23)