ARAVIND KUMAR,HEMANT CHANDANGOUDAR
100 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 100 |
Disposal nature
| DROPPED | 45 |
| DISMISSED | 44 |
| ALLOWED | 4 |
| DISPOSED | 3 |
| Partly Allowed | 2 |
| Dismissed for Non-Prosecution | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- SRI. V.M. NARAYANA SWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2020-03-26)
- K A RAVI CHENGAPPA v. MR. ANEES KANMANI JOY — Karnataka High Court (2020-03-20)
- SRI. YADURAJA N S v. SRI. UMASHANKAR S.R — Karnataka High Court (2020-03-20)
- KRISHNEGOWDA M v. S.B. VASTRAMATH — Karnataka High Court (2020-03-20)
- SMT. S VIJAYA KUMARI v. DR. RAJKUMAR KHATRI — Karnataka High Court (2020-03-20)
- GAYATHRI EDUCATION SOCIETY (REGD) v. SRI. VIJAYA BHASKAR T M — Karnataka High Court (2020-03-20)
- LAKSHMI v. TUSHAR GIRINATH — Karnataka High Court (2020-03-20)
- SRI RAVI BASAVANTAPPA RODABASANNAVAR v. SRI T M VIJAY BHASKAR — Karnataka High Court (2020-03-20)
- SRI N RAJANNA v. SRI H N SURESH — Karnataka High Court (2020-03-20)
- SRI RAGHU REDDY v. B.G PRAKASH — Karnataka High Court (2020-03-20)
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