ARAVIND KUMAR,H.T.NARENDRA PRASAD

22 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

DISMISSED	12
DROPPED	3
ALLOWED	2
Transfrd to Gulbarga(Disposed)	2
REJECTED	1
DISPOSED	1
Partly Allowed	1

RAMKISHAN S/O VEERAPPA v. SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2018-12-10)
BASAVANNAPPA S/O. HANAMANTAPPA BHUSANURE AND ORS v. MAHANANDA W/O. GURUNATH HEERA AND ANR — Karnataka High Court (2018-12-10)
SHRI PAUL MITRA S/O YASUMITRA v. SHRI. DR. BAGADI GAUTHAM IAS — Karnataka High Court (2018-12-10)
SRI.KUBER THEMAJAPPA MIRAJKAR v. DR.RAMANAREDDY E.V.IAS AND ANR — Karnataka High Court (2018-12-10)
MAHANANDA W/O. GURUNATH HEERA v. BASAVANNAPPA S/O. HANAMANTAPPA BHUSANURE AND ORS — Karnataka High Court (2018-12-10)
MAMALLAPPA S/O CHANDRAMAPPA JOGI v. SUBAS S/O SHANKREPPA GUNDAGI — Karnataka High Court (2018-12-10)
KASAPPA S/O MANGENI TERADAL v. AJEET S/O SHAMRAO KULKARNIAND ANR — Karnataka High Court (2018-12-07)
SHRI. RANAPPA v. THE DY. COMMISSIONER AND ORS — Karnataka High Court (2018-12-07)
THE BRANCH MANAGER v. SUREKHA W/O TANJAJI MORE AND ORS — Karnataka High Court (2018-11-27)
THE SECRETARY AND ORS v. THE REGISTRAR KARNATAKA OPEN UNIVERSITY AND ANR — Karnataka High Court (2018-11-27)