ARAVIND KUMAR,H.BILLAPPA

27 recorded High Court judgment(s) · 2012–2016

Courts

Disposal nature

Recent judgments

• R ANNADANAPPA v. STATE OF KARNATAKA — Karnataka High Court (2016-04-01)
• THE REGIONAL PROVIDENT FUND COMMISSIONER v. SRI D MARISWAMY GOWDA — Karnataka High Court (2015-08-14)
• SRI CHIKKATHIMMAIAH v. THE STATE OF KARANATAKA — Karnataka High Court (2015-04-24)
• R ANNADANAPPA v. STATE OF KARNATAKA — Karnataka High Court (2013-12-20)
• VENKATAPPA S/O LATE MUNINGA, v. STATE OF KARNATAKA — Karnataka High Court (2013-12-06)
• RAMAYYA S/O ERAPPA v. STATE OF KARNATAKA — Karnataka High Court (2013-12-06)
• C NARASIMHAPPA v. SRI H S UPENDRA KAMATH — Karnataka High Court (2013-12-06)
• K SUKUMARAN v. STATE OF KARNATAKA — Karnataka High Court (2013-12-06)
• K S JAIPRAKASH REDDY S/O LATE A KRISHNA REDDY v. THE STATE OF KARNATAKA — Karnataka High Court (2013-12-06)
• SRI C BASAVARAJA v. STATE OF KARNATAKA — Karnataka High Court (2013-12-06)