ARAVIND KUMAR

12,570 recorded High Court judgment(s) · 2010–2021

Courts

Karnataka High Court

12570

DISMISSED	5238
ALLOWED	2641
DISPOSED	2397
REJECTED	1025
Partly Allowed	792
ALLOWED AND REMANDED	159
Dismissed for Non-Prosecution	137
IA/Memo/VK/OP in disposal	69

SMT MANGAMMA MUNISWAMY v. SRI V VENKATA RAMANA REDDY @ V NARENDRA REDDY — Karnataka High Court (2021-09-29)
SMT SHARADA S SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SRI I AROKIA SWAMY v. STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SMT RADHA v. STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SMT GEETHA BAI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SMT. MAJELLA C. THOMAS v. STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SMT V JAYALAKSHMI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-09-27)
SRI. K. MUNISHAMMAPPA v. THE BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-09-27)
T M DILIP KUMAR v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-09-27)
DR. G. DEVAN v. STATE OF KARNATAKA — Karnataka High Court (2021-09-27)