LexARAVIND KUMAR,E.S.INDIRESH
189 recorded High Court judgment(s) · 2020–2021
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| Karnataka High Court | 189 |
Disposal nature
| DISMISSED | 62 |
| DROPPED | 57 |
| DISPOSED | 50 |
| ALLOWED | 9 |
| Partly Allowed | 7 |
| REJECTED | 4 |
Recent judgments
- M G SHANTHKUMAR v. SRI N JAYARAM — Karnataka High Court (2021-09-07)
- SRI R GANESH PRASAD v. SRI G RAVIPRASAD — Karnataka High Court (2020-07-22)
- SRI G S MANJUNATH v. MRS P HEMALATHA — Karnataka High Court (2020-07-08)
- B K SRINIVASA v. SRI DR B K RAVI — Karnataka High Court (2020-07-08)
- Ms. M. SUMAN v. KARNATAKA STATE SERVICES COMMISSION — Karnataka High Court (2020-07-08)
- Ms. AMULYA C v. KARNATAKA PUBLIC SERVICES COMMISSION — Karnataka High Court (2020-07-08)
- ARUNA v. NAVEENKUMAR B P — Karnataka High Court (2020-07-06)
- KIRANA v. NAVEENKUMAR B.P — Karnataka High Court (2020-07-06)
- H SEEMA v. THE MANAGING DIRECTOR — Karnataka High Court (2020-07-06)
- SRI. N. KRISHNAPPA v. SRI. R. DILIP KUMAR — Karnataka High Court (2020-06-17)