ARAVIND KUMAR,D.V.SHYLENDRA KUMAR

31 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• DURGAVVA W/O RAMASWAMI WADDAR v. SUPERINTENDENT OF POLICE AND ORS — Karnataka High Court (2012-09-28)
• SRI. MALLIKARJUN S/O VEERBHADRAPPA SALIMATH v. THE MINISTRY FOR HOME AFFAIRS — Karnataka High Court (2012-09-22)
• THE PRESIDENT v. SRI. SHANKARRAO V DESAI S/O SRI VEERSHETTY C DESAI — Karnataka High Court (2012-09-04)
• MAHADEV S/O PANDURANG MADYALKAR v. DR. R VISHAL VISHAL ANR — Karnataka High Court (2012-09-04)
• SRI. SHANKAR RAO V. DESAI v. ISHWAR SON OF BHEEMANNA KHANDREORS — Karnataka High Court (2012-09-04)
• BASAPPA S/O LALAPPA BAVIDODDI v. THE GENERAL MANAGER ORS — Karnataka High Court (2012-09-04)
• THE BRANCH MANAGER v. SANGAPPA S/O SIDDAPPA BAGALI — Karnataka High Court (2012-09-04)
• M/S M S K MILLS GULBARGA v. M/S SHANTABAI W/O MARIAPPA — Karnataka High Court (2012-09-04)
• DR.REVANSIDDAPPA M. TANDUR S/O MANIKAPPA TANDUR v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2012-09-03)
• THE CITY MUNICIPAL COUNCIL OF BIJAPUR v. BHIMAPPA S/O HANUMANTAPPA LONDE — Karnataka High Court (2012-09-03)