ARAVIND KUMAR,B.S PATIL

303 recorded High Court judgment(s) · 2014–2018

Courts

Karnataka High Court

303

DROPPED	122
DISMISSED	94
DISPOSED	51
Partly Allowed	20
Dismissed for Non-Prosecution	7
ALLOWED	6
ALLOWED AND REMANDED	2
IA/Memo/VK/OP in disposal	1

SRI. Y. N. KRISHNA MURTHY v. SMT. NEELA MANJUNATH — Karnataka High Court (2018-04-27)
SRI KALLAPPA v. SRI IMTIAZ AHMED — Karnataka High Court (2018-04-25)
SRI S HARISH v. SMT. HEMALATHA P. — Karnataka High Court (2018-02-12)
BPL LIMITED v. MR. RICKY GOSAIN — Karnataka High Court (2018-02-12)
SRI PURUSHOTTAM KARNICK v. GHANSHYAM KARNICK — Karnataka High Court (2018-02-12)
SMT. BHAVANI VENKATESH v. SMT. BHAGYALAKSHMI — Karnataka High Court (2018-02-12)
THE BAJAJ ALLIANZ GENERAL INSURANCE v. M LAKSHMI — Karnataka High Court (2018-02-12)
M. LAKSHMI v. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED — Karnataka High Court (2018-02-12)
SHRI R VENKATESH v. LAKSHMINARAYANA — Karnataka High Court (2018-02-12)
PILLAREDDY v. SMT. ASHA PARVIN — Karnataka High Court (2018-02-12)