ARAVIND KUMAR,B.MANOHAR

39 recorded High Court judgment(s) · 2016–2016

Courts

Karnataka High Court

DROPPED	13
DISMISSED	10
REJECTED	6
DISPOSED	4
Partly Allowed	4
ALLOWED	1
Dismissed for Non-Prosecution	1

PROF. S.B. MALIPATIL v. SHRI. K.B. CHENGAPPA AND ORS — Karnataka High Court (2016-11-30)
GHALLEPPA S/O SHIVAPPA v. DR.P.C.JAFFAR DEPUTY COMMISSIONER AND ANR — Karnataka High Court (2016-02-24)
SUSHIM S/O BAHUBALI CHINDE v. SRI.VIPUL BANSAL, IAS — Karnataka High Court (2016-02-16)
THE DEPUTY COMMISSIONER v. SUSHIM S/O BAHUBALI CHINDE — Karnataka High Court (2016-02-16)
DR.MAHABALESHWAR S/O LATE VIRUPANA GOUDA AND ORS v. SHRI UMESH S/O SHARANAPPA AND ORS — Karnataka High Court (2016-02-16)
SHIVAYOGISWAMY MEMORIAL EDUCATION SOCIETY KODLA v. SRI AJAY SHET AND ORS — Karnataka High Court (2016-02-15)
LAKKAWWA W/O CHANDRAM BENOOR v. OSL LOGISTICS PVT. LTD., — Karnataka High Court (2016-02-12)
SHANKAR NAIK @ SHANKRAPPA S/O MAHADEVAPPA v. P CHINTAIAH S/O KUTUMBA RAO, — Karnataka High Court (2016-02-12)
ASHWIN KUMAR S/O SHANKAR BHANDARI AND ORS v. CHIEF SECRETARY AND ORS — Karnataka High Court (2016-02-12)
THE STATE OF KARNATAKA v. MAHADEVI W/O GURULINGAPPA AND ORS — Karnataka High Court (2016-02-11)