ARAVIND KUMAR, . ASHUTOSH SHASTRI

2,123 recorded High Court judgment(s) · 2021–2023

Courts

Gujarat High Court

2123

36-MCA DISPOSED OF	1132
35-ANY OTHER MODE @ ADM.STAGE	319
53-ALLOWED / GRANTED @ ADM.STAGE	141
26-DISMISSED @ ADM.STAGE	139
37-DISMISSED FOR DEFAULT @ ADMISSION	132
27-WITHDRAWN @ ADM.STAGE	102
33-CA DISPOSED OF	33
56-DISPOSED AT ADMISSION STAGE	29

PARMAR MANJEETSINH KIRITSINH v. UNION OF INDIA — Gujarat High Court (2023-02-09)
LHS OF PATEL HARIBHAI BHUTABHAI v. STATE OF GUJARAT — Gujarat High Court (2023-02-07)
SUMANKUMAR DILIPKUMAR JHA v. PUNJAB NATIONAL BANK, SURAT MAIN BRANCH — Gujarat High Court (2023-02-06)
JUSAB KASAM MANJALIYA v. UNION OF INDIA — Gujarat High Court (2023-02-06)
VIVEKANAND DHAVNESHWAR JHA v. PUNJAB NATIONAL BANK, SURAT MAIN BRANCH — Gujarat High Court (2023-02-06)
PATEL RAMJIBHAI BHALABHAI v. STATE OF GUJARAT — Gujarat High Court (2023-02-01)
PATEL RUGNATHBHAI KHANABHAI v. STATE OF GUJARAT — Gujarat High Court (2023-02-01)
PATEL JIGNESHKUMAR MANILAL v. THE SECRETARY, REVENUE DEPARTMENT — Gujarat High Court (2023-02-01)
NADODA LAKSHMANBHAI MALUBHAI v. STATE OF GUJARAT — Gujarat High Court (2023-01-03)
HAMIRBHAI DANABHAI DANGAR, PROPRIETOR OF MUKHI CONSTRUCTION v. DISTRICT PROGRAM CO-ORDINATOR, NARMADA, MGNREGS, DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2022-12-22)