ARAVIND KUMAR

987 recorded High Court judgment(s) · 2021–2023

Courts

Gujarat High Court

987

47-DISPOSAL IN ANY OTHER MODE FH	403
35-ANY OTHER MODE @ ADM.STAGE	323
53-ALLOWED / GRANTED @ ADM.STAGE	86
56-DISPOSED AT ADMISSION STAGE	78
27-WITHDRAWN @ ADM.STAGE	33
(unspecified)	27
39-RULE DISCHARGED/DISMISSED @ FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	7

THE ORIENTAL INSURANCE CO. LTD. v. MAHAMMAD IRFAN FARIDUDDIN SHAIKH — Gujarat High Court (2023-02-07)
NEW INDIA INSURANCE CO LTD v. AMRUTBHAI BAHECHARBHAI CHENVA — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE COMPANY LIMITED v. SHANTABEN PRABHUDAS SHAH — Gujarat High Court (2023-02-07)
NEW INDIA ASSURANCE CO LTD v. LEGAL HEIRS OF DECEASED PRATAPSINH RAJABHAI — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE CO LTD v. JAGABHAI NANJIBHAI HARIJAN — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE COMPANY LTD v. BAIRAJBEN RAVJIBHAI RATHOD — Gujarat High Court (2023-02-07)
UNITED INDIA INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE, JUNAGADH v. UMESHBHAI DEVRAJBHAI BHAYANI — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE COMPANY LIMITED v. SANJAYBHAI KANTIBHAI VASAVA — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE COMPANY LTD THRO'AUTHORISE SIGNATORY v. SUMARBHAI L SINDHI (SAMEJA) THRO' LEGAL HEIRS — Gujarat High Court (2023-02-07)
ORIENTAL INSURANCE COMPANY LTD v. RATANBEN DHULABHAI GAMECHI — Gujarat High Court (2023-02-07)