APARESH KUMAR SINGH,P.SAM KOSHY
33 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 33 |
Disposal nature
| DISPOSED OF NO COSTS | 14 |
| DISMISSED | 8 |
| WITHDRAWN | 5 |
| ALLOWED NO COSTS | 3 |
| DISMISSED AS NON PROSECUTION | 2 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- K. Sandeep World v. The State of Telangana — Telangana High Court (2025-07-30)
- NAVEEN STEELS v. The Assistant Commissioner (GST)(ST) — Telangana High Court (2025-07-30)
- Burgoju Brahmachary v. The Chairman and Managing Director — Telangana High Court (2025-07-29)
- Gatram Venkateshwara Rao v. The State Public Information Officer, — Telangana High Court (2025-07-29)
- B. SriJayavardhan v. Government of India — Telangana High Court (2025-07-29)
- Arsham Pochaiah v. The State of Telangana — Telangana High Court (2025-07-28)
- Smt U Padmavathi v. The State of Telangana — Telangana High Court (2025-07-28)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 v. M/S.JASPER INDUSTRIES PVT LTD — Telangana High Court (2025-07-28)
- Excellent Insurance Broking Services Ltd v. Union of India — Telangana High Court (2025-07-28)
- Sri Veerender Reddy Kura v. The Income Tax Officer — Telangana High Court (2025-07-28)
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