APARESH KUMAR SINGH,G.M. MOHIUDDIN

1,279 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M/s R.K. Traders, v. The State of Telangana, — Telangana High Court (2026-05-06)
• M/s. S P Raj Engineering Works v. The Superintendent of Central Tax — Telangana High Court (2026-04-24)
• Talasani Sravan Reddy v. The Union of India — Telangana High Court (2026-04-24)
• Madhavaram Rameshwara Rao v. The Station House Officer — Telangana High Court (2026-04-24)
• K. Raju v. The State of Telangana — Telangana High Court (2026-04-23)
• The Singareni Collieries Company Limited (SCCL) v. A Manohar Rao — Telangana High Court (2026-04-23)
• Darapuneni Channaiah (died) v. B. Venkata Narayana — Telangana High Court (2026-04-23)
• M/s Bismilla and Shakthi Metal Industries v. Telangana State Southern Power Distribution Company Limited — Telangana High Court (2026-04-23)
• Canara Bank, (Erstwhile Syndicate Bank) v. Ms. Boda Deepthi Naik — Telangana High Court (2026-04-23)
• Mohammed Zafar v. Md. Khaleel — Telangana High Court (2026-04-23)