APARESH KUMAR SINGH, . DEEPAK ROSHAN

521 recorded High Court judgment(s) · 2022–2023

Courts

Jharkhand High Court

521

Disposed Off	166
Allowed	126
Dismissed as Withdrawn	119
Dismissed	79
Infractous	12
Dissmiss For Default/Non-Prosecution	8
Dismissed As Not Pressed	5
Disposed Off As Infractous	3

M/S ELECTRO STEEL CORPORATION THROUGH ITS CONSTITUTED ATTORNEY SRI DIGVIJAY PRAKASH v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY COMMERCIAL TAX DEPTT — Jharkhand High Court (2023-04-12)
MANISHA CHAKI v. INDRAJIT CHAKI — Jharkhand High Court (2023-04-10)
Banamali Das v. Sarita Das — Jharkhand High Court (2023-04-10)
M/S PAWAN ENTERPRISES THROUGH ITS PROPRIETOR PAWAN KUMAR MAHTO v. THE UNION OF INDIA — Jharkhand High Court (2023-04-06)
PRIMETALS TECHNOLOGIES INDIA PRIVATE LIMITED THROUGH AUTHORISED SIGNATORY MR MONOJIT DEY v. JHARKHAND AUTHORITY FOR ADVANCE RULING GOODS AND SERVICES TAX — Jharkhand High Court (2023-04-06)
SAKAMBARI METALICKS THROUGH ITS PROPRIETOR MANOJ KUMAR PAREEK v. THE STATE OF JHARKHAND THROUGH THE COMMISSIONER OF STATE TAX — Jharkhand High Court (2023-04-05)
VISHKARMA INDUSTRIES THROUGH ITS PROPRIETOR ASHISH SINGH v. THE STATE OF JHARKHAND THROUGH THE COMMISSIONER OF STATE TAX — Jharkhand High Court (2023-04-05)
Smt Priya Sharma v. Sanjeev Kumar Sharma — Jharkhand High Court (2023-04-05)
KANCHAN ALLOYS AND STEELS THROUGH ITS PROPRIETOR MAHAVEER PRASAD v. THE STATE OF JHARKHAND THROUGH THE COMMISSIONER OF STATE TAX — Jharkhand High Court (2023-04-05)
M/S GENERAL TECHNOCRATS PRIVATE LIMITED THROUGH ONE OF ITS DIRECTORS MOHAMMAD SHAFIUDDIN v. THE PRINCIPAL COMMISSIONER OF CGST AND CX — Jharkhand High Court (2023-04-03)