APARESH KUMAR SINGH

42 recorded High Court judgment(s) · 2018–2019

Courts

Jharkhand High Court

Disposed Off	20
Dismissed As Not Pressed	6
Dismissed	5
Dismissed as Withdrawn	5
Partly Allowed	2
Allowed	2
Appeal Is Partly Allowed	1
Dissmiss For Default/Non-Prosecution	1

MS NATIONAL PRINTER PROPRIETOR APEX PRODUCTS PVT LTD THROUGH ITS DIRECTOR SRI KRISHNA KANT KEDIA v. JHARKHAND EDUCATION PROJECT COUNCIL THROUGH ITS STATE PROJECT DIRECTOR — Jharkhand High Court (2019-05-02)
JHARKHAND EDUCATION PROJECT COUNCIL THROUGH ITS STATE PROJECT DIRECTOR v. MS NATIONAL PRINTER PROPRIETOR APEX PRODUCTS PRIVATE LIMITED THR SRI KRISHAN KANT KEDIA And ORS — Jharkhand High Court (2019-04-23)
THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY H R D CUM STATE PROJECT DIRECTOR v. MS NATIONAL PRINTERS REPRESENTED THROUGH ITS DIRECTOR SRI KRISHAN GOPI CHAND KEDIA — Jharkhand High Court (2019-04-23)
VIJAY KUMAR SINGH AND ANR v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-02-28)
UTTAM KUMAR CHOUBEY v. KIRAN KUMARI MISHRA ALIAS KUMARI KIRAN — Jharkhand High Court (2019-01-17)
SUNIL KUMAR SAWA v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-01-10)
UNION OF INDIA And ORS v. S.N.GANGULY — Jharkhand High Court (2019-01-10)
SUNIL KUMAR SAWA v. COLLECTARIATE — Jharkhand High Court (2019-01-10)
ANIL KUMAR SINHA v. THE STATE OF JHARKHAND THR THE SECRETARY DEPTT OF SOCIAL WELFARE WOMEN AND CHILD DEVELOPMENT — Jharkhand High Court (2018-12-19)
RANA MOTI LAL SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2018-12-13)