APARESH KUMAR SINGH

43 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• V. Sathish Kumar v. M/s. J.L. Sathguru Developers and Constructions — Telangana High Court (2026-04-24)
• Next Education India Pvt Ltd v. Gokilambal International School — Telangana High Court (2026-04-17)
• Next Education India Pvt Ltd v. Al Ameen Glory English Medium School — Telangana High Court (2026-04-17)
• Matrusri Cooperative House Building Society Ltd v. DAV College Trust and Management Society — Telangana High Court (2026-04-10)
• M/s. GAR Property Development Services Pvt Ltd v. Ms. Moushumi Chakraborty — Telangana High Court (2026-04-10)
• Sri Bhusarapu Seshu Babu v. Sri P.Srinivasa Rao — Telangana High Court (2026-04-10)
• SMT. SHAIK SUMIYA v. SMT.KOTHAPET GOWTHAMI — Telangana High Court (2026-04-02)
• Dhvani Developers and Builders, v. B.K.Manmohan Singh — Telangana High Court (2026-04-02)
• M/s. Vishwa Samudra Engineering Private Limited, v. M//s. Bhartia Infra Projects Limited, — Telangana High Court (2026-04-02)
• M/S SN ENVIRO-TECH PVT. LTD v. MEGHA ENGINEERING and INFRASTRUCTURE LTD — Telangana High Court (2026-04-02)