APARESH KUMAR SINGH
11,080 recorded High Court judgment(s) · 2012–2023
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 11080 |
Disposal nature
| Disposed Off | 6332 |
| Dismissed | 1833 |
| Withdrawn | 1062 |
| Allowed | 630 |
| Bail | 515 |
| Dissmiss For Default/Non-Prosecution | 395 |
| Infractous | 104 |
| Dismissed as Withdrawn | 100 |
Recent judgments
- BABLI KUMARI v. DEEPAK MANDAL — Jharkhand High Court (2023-03-17)
- SWEETY KUMARI v. RAGHWENDRA KUMAR — Jharkhand High Court (2023-03-17)
- MOUSAM KUMARI v. BIRENDRA KUMAR MAJHI — Jharkhand High Court (2023-03-17)
- RAKHI RANI AGARWAL v. ARVIND KUMAR AGARWAL — Jharkhand High Court (2023-03-17)
- MANISHA TRIPATHI v. SANTOSH KUMAR DUBEY — Jharkhand High Court (2023-03-17)
- LAKSHMI KUMARI v. MANOJ KUMAR YADAV — Jharkhand High Court (2023-03-17)
- JAIPRAKASH SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-03-03)
- PINKI SAHA v. UTTAM KUMAR SAHA — Jharkhand High Court (2023-03-03)
- SMT BIJALI CHATERJEE v. NATIONAL HIGHWAY AUTHORITY OF INDIA THROUGH ITS PROJECT DIRECTOR — Jharkhand High Court (2023-03-03)
- KUMARI KAJOL v. ROHIT RAMAN — Jharkhand High Court (2023-03-03)
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