ANUROOP SINGHI

675 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• DR. ANJANA KUMARI MEENA W/O SHAILENDRA MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• ZAINAB NASIR D/O DR. NASIR HASAN v. UNION OF INDIA — Rajasthan High Court (2026-05-27)
• LAXMAN SINGH NARUKA S/O SHRI BHANWAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• RAJKUMAR S/O PARMANAND, v. THE STATE OF RAJASTHAN, — Rajasthan High Court (2026-05-22)
• ABHISHEK. S/O RAMPRASAD JAT, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-15)
• ANKUSH LOTA S/O SURENDRA KUMAR LOTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• SMT CHAPALI ALIAS CHAMPA W/O BIRBAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• SURENDRA SINGH @ SURENDRA GURJAR S/O SHRI UDAY SINGH GURJAR, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• SANDEEP KALIRAMAN S/O SHRI VED PRAKASH v. THE STATE OF RAJASTHAN, — Rajasthan High Court (2026-05-14)
• SUNIL KUMAR SON OF SHRI PRABHU LAL NAWARIYA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)