ANUPINDER SINGH GREWAL,. LAPITA BANERJI

985 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• KHEM BHAHADUR & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2025-04-25)
• SUSHILA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• RANBIR SINGH VERMA AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• RAM KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• KISHAN KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• SURENDER KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-03-25)
• RAJBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-03-25)
• SHEETAL PARKASH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• RICHHPAL SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-03-25)
• SUBHASH CHANDER AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-03-25)