ANUPINDER SINGH GREWAL,. KIRTI SINGH

135 recorded High Court judgment(s) · 2024–2024

Courts

Punjab & Haryana High Court

135

SANJEEV CHATHRATH SINCE DECEASED THROUGH HIS LEGAL HEIRS v. ADDITIONAL DISTRICT MAGISTRATE AND OTHERS — Punjab & Haryana High Court (2024-11-04)
RAM RATAN SON OF SH BALJEET SINGH v. STATE OF HARYANA THROUGH ADDITIONAL CHIEF SECRETARY — Punjab & Haryana High Court (2024-11-04)
ALADEEN ALIAS BHOLA v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-04)
M/S D.K. TRADING CO. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-09-16)
M/S WADHWA CLOTH STORE THROUGH ITS PROPRIETOR AND ANR. v. INDIAN BANK, THROUGH ITS ZONAL MANAGER AND ORS. — Punjab & Haryana High Court (2024-08-12)
TATA CAPITAL LTD v. DISTRICT MAGISTRATE, FARIDABAD — Punjab & Haryana High Court (2024-08-12)
SUKHCHAIN SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2024-05-31)
PARVINDER KUMAR ALIAS VICKY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-31)
SURINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-05-31)
SURJIT SINGH @ SEETU v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-05-31)