LexANUPINDER SINGH GREWAL,. DEEPAK MANCHANDA
1,535 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 1535 |
Disposal nature
| DISPOSED OF | 746 |
| DISMISSED | 695 |
| ALLOWED | 94 |
Recent judgments
- STATE OF PUNJAB AND OTHERS v. RAJ KUMAR AND OTHERS — Punjab & Haryana High Court (2026-03-09)
- STATE OF PUNJAB v. PUNJAB GOVERNMENT DRIVER TECHNICAL EMPLOYEES UNION — Punjab & Haryana High Court (2026-03-09)
- STATE OF PUNJAB AND OTHERS v. MANMOHAN SINGH AND OTHERS — Punjab & Haryana High Court (2026-03-09)
- SMT VEENA KUMARI v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-09)
- ROHIT ARORA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-09)
- SANJIV KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-07)
- BHARAT BHUSHAN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-07)
- SANDEEP KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-03-06)
- SHALINDER KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-06)
- HARDEEP SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-06)