LexANUPINDER SINGH GREWAL,. DEEPAK GUPTA
29 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 29 |
Disposal nature
| DISPOSED OF | 22 |
| DISMISSED | 7 |
Recent judgments
- PUNJAB NATIONAL BANK v. LD DISTRICT MAGISTRATE YAMUNA NAGAR — Punjab & Haryana High Court (2024-12-20)
- AU SMALL FINANCE BANK LTD v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
- AU SMALL FINANCE BANK LTD v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
- VASTU HOUSING FINANCE CORPORATION LTD v. THE DISTRICT MAGISTRATE, JIND — Punjab & Haryana High Court (2024-12-20)
- LAKHWINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-20)
- VASTU HOUSING FINANCE CORPORATION LTD v. THE DISTRICT MAGISTRATE, JIND — Punjab & Haryana High Court (2024-12-20)
- PUNJAB NATIONAL BANK v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-20)
- AU SMALL FINANCE BANK LTD v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
- RADHA RANI v. MAPIRAMAL CAPITAL AND HOUSING FINANCE LIMITED — Punjab & Haryana High Court (2024-12-20)
- PUNJAB NATIONAL BANK v. DEPUTY COMMISSIONER CUM DISTRICT MAGISTRATE — Punjab & Haryana High Court (2024-12-20)