ANUPINDER SINGH GREWAL,AJIT SINGH
88 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 88 |
Disposal nature
| DISMISSED | 47 |
| DISPOSED OF | 28 |
| ALLOWED | 9 |
| PARTLY ALLOWED | 2 |
| (unspecified) | 2 |
Recent judgments
- SHIVANI SHARMA v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- PRASHANT AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- SITARAM MUNDOTIYA andANR v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- KRIPAL SINGH BHAGOD andANR v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- OM PRAKASH SHARMA v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- NEHA HASAN v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-12-17)
- CHANDRA SHEKHAR BHAGOD v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- BAGWAN SAHAY v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- MUKESH KUMAR BAGHERWAL andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
- SANWAT RAM YADAV andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
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