ANUPINDER SINGH GREWAL

108 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MS ANISHA GUPTA v. BOARD OF SECONDARY EDU andANR — Rajasthan High Court (2016-10-03)
• BANWARI LAL PUNIYA v. RSAM BOARD — Rajasthan High Court (2016-09-30)
• ARVIND KUMAR DIXIT v. R R S BHOOMI VIKAS BANK LTD andANR — Rajasthan High Court (2016-09-28)
• BHANWAR LAL v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2016-09-28)
• DINESH KUMAR NAGAWAL v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2016-09-28)
• GULAB RAI RAMCHANDANI v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2016-09-28)
• SMT.SANTOSH GURJAR v. P S, RURAL DEVELOPMENT and PANCH — Rajasthan High Court (2016-09-23)
• SHANKAR LAL MEENA v. STATE PERSONNEL DEPARTMENTANR — Rajasthan High Court (2016-09-20)
• SURESH KUMAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2016-09-16)
• PRADEEP KUMAR CHOUDHARY AND AN v. R P S C AJMER — Rajasthan High Court (2016-09-07)